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Rachakonda Venkateshwar Rao vs Govt Of A.P. 5 Others
2022 Latest Caselaw 5737 Tel

Citation : 2022 Latest Caselaw 5737 Tel
Judgement Date : 9 November, 2022

Telangana High Court
Rachakonda Venkateshwar Rao vs Govt Of A.P. 5 Others on 9 November, 2022
Bench: P.Sree Sudha
              THE HON'BLE SMT JUSTICE P.SREE SUDHA

                   APPEAL SUIT No. 236 of 2005

ORDER

This appeal is filed against the Judgment and Decree dated

27.07.2002 passed in O.S.No.2 of 1987 by the Senior Civil Judge at

Peddapalli.

2. The learned counsel for the appellant present and stated that the

sole appellant died and he has no legal heirs.

3. In view of the above submission, the appeal is dismissed as

abated.

Pending Miscellaneous applications, if any, stand closed.

__________________________

P.SREE SUDHA JUSTICE

Dt: 09.11.2022 MNV/PRV THE HONOURABLE SMT. JUSTICE P. SREE SUDHA

APPEAL SUTI No.236 of 2006

Date: 09.11.2022

MNV/PRV

 
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