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Icici Lombard Gen. Ins. Com. Ltd., ... vs D Andalu, Secunderabad 4 Others
2022 Latest Caselaw 5720 Tel

Citation : 2022 Latest Caselaw 5720 Tel
Judgement Date : 8 November, 2022

Telangana High Court
Icici Lombard Gen. Ins. Com. Ltd., ... vs D Andalu, Secunderabad 4 Others on 8 November, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
        THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

M.A.C.M.A. No.1182 of 2017

JUDGMENT: (Per Hon'ble Dr.SA,J)

Heard both sides and perused the record.

On 26.06.2022, this matter was settled before the Lok

Adalat and an Award was passed by the High Court Legal

Services Committee for the State of Telangana, Hyderabad.

This appeal is, accordingly, disposed of in terms of the said

Award dated 26.06.2022. The Registry is directed to annex a

copy of the Award to this judgment.

Miscellaneous Petitions, if any, pending in this appeal,

shall stand closed. No order as to costs.

___________________ Dr. SHAMEEM AKTHER, J

___________________ NAGESH BHEEMAPAKA,J Date: 08th November, 2022 SCS

 
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