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D.Chandraiah vs D.Nirmala
2022 Latest Caselaw 5689 Tel

Citation : 2022 Latest Caselaw 5689 Tel
Judgement Date : 7 November, 2022

Telangana High Court

D.Chandraiah vs D.Nirmala on 7 November, 2022

Bench: P.Sree Sudha

          HON'BLE DR. JUSTICE SHAMEEM AKTHER

                   APPEAL SUIT No.603 of 1999
JUDGMENT:

No representation either on behalf of the appellant or the

respondents. It appears, the parties have no interest to pursue the

appeal.

In that view of the matter, the appeal is dismissed for

non-prosecution. Needless to observe that interim order passed

granted stands vacated.

Miscellaneous petitions, if any, pending in the appeal stand

closed.

__________________________ Dr. SHAMEEM AKTHER, J August 11, 2017 MRR

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