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Om Prakash Agarwal vs K. Narasimha Rao
2022 Latest Caselaw 5682 Tel

Citation : 2022 Latest Caselaw 5682 Tel
Judgement Date : 7 November, 2022

Telangana High Court

Om Prakash Agarwal vs K. Narasimha Rao on 7 November, 2022

Bench: P.Sree Sudha

   THE HON'BLE SMT. JUSTICE P. SREE SUDHA



                  A.S.No.448 of 2006

JUDGMENT

When the matter is taken up for hearing, there is

no representation for the appellants.

On 01.09.2022 and 26.10.2022, there is no

representation for the appellants and therefore, the

matter was directed to be listed today under the

caption 'for dismissal'. Today also, there is no

representation for the appellants. Therefore, this Court

is of the considered view that the appellants are not

interested to pursue the litigation.

Hence, the Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 07.11.2022 MNV/Prv

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