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G. Arun Kumar vs Milind Korthalwar
2022 Latest Caselaw 5681 Tel

Citation : 2022 Latest Caselaw 5681 Tel
Judgement Date : 7 November, 2022

Telangana High Court

G. Arun Kumar vs Milind Korthalwar on 7 November, 2022

Bench: P.Sree Sudha

            THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                   APPEAL SUIT No.151 of 2006
JUDGMENT:

Learned counsel appearing for the appellant submitted

that the parties have settled the matter outside the Court and,

therefore the cause in the appeal become infructuous.

In view of the above submission, the Appeal Suit is

dismissed as infructuous. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

________________ P. SREE SUDHA, J Date: 07.11.2022 MNV/Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA

S.A.No.813 of 2014

07.03.2022

Prv

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