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M/S. Deepika Cements Pvt. Ltd. vs M/S. Raghson Engineering Works
2022 Latest Caselaw 5680 Tel

Citation : 2022 Latest Caselaw 5680 Tel
Judgement Date : 7 November, 2022

Telangana High Court

M/S. Deepika Cements Pvt. Ltd. vs M/S. Raghson Engineering Works on 7 November, 2022

Bench: P.Sree Sudha

   THE HON'BLE SMT. JUSTICE P. SREE SUDHA



                 A.S.No.2235 of 2002

JUDGMENT

When the matter is taken up for hearing, there is

no representation for the appellant.

On 11.04.2022, 23.06.2022 and 14.10.2022,

there is no representation for the appellant and

therefore, the matter was directed to be listed today

under the caption 'for dismissal'. Today also, there is

no representation for the appellant. Therefore, this

Court is of the considered view that the appellant is

not interested to pursue the litigation.

Hence, the Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 07.11.2022 MNV/Prv

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