Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Dhasarath Nandya. vs Visakhaptnam Steel Plant.
2022 Latest Caselaw 5677 Tel

Citation : 2022 Latest Caselaw 5677 Tel
Judgement Date : 7 November, 2022

Telangana High Court

Dhasarath Nandya. vs Visakhaptnam Steel Plant. on 7 November, 2022

Bench: P.Sree Sudha

   THE HON'BLE SMT. JUSTICE P. SREE SUDHA



                 A.S.No.2670 of 1995

JUDGMENT

When the matter is taken up for hearing, there is

no representation for the appellant. The record is not

available with the Court.

On 19.10.2022, there is no representation for the

appellant and therefore, the matter was directed to be

listed today under the caption 'for dismissal'. Today

also, there is no representation for the appellant.

Therefore, this Court is of the considered view that the

appellant is not interested to pursue the litigation.

Hence, the Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 07.11.2022 MNV/Prv

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs