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AS/2529/1994
2022 Latest Caselaw 5675 Tel

Citation : 2022 Latest Caselaw 5675 Tel
Judgement Date : 7 November, 2022

Telangana High Court

AS/2529/1994 on 7 November, 2022

Bench: P.Sree Sudha

   THE HON'BLE SMT. JUSTICE P. SREE SUDHA



                 A.S.No.2529 of 1994

JUDGMENT

When the matter is taken up for hearing, there is

no representation for the party in person. The record

is not available with the Court.

On 14.10.2022, there is no representation for the

party in person and therefore, the matter was directed

to be listed today under the caption 'for dismissal'.

Today also, there is no representation for the party in

person. Therefore, this Court is of the considered view

that the party in person is not interested to pursue the

litigation.

Hence, the Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 07.11.2022 MNV/Prv

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