Citation : 2022 Latest Caselaw 5670 Tel
Judgement Date : 7 November, 2022
THE HON'BLE SMT. JUSTICE P. SREE SUDHA
A.S.No.9005 of 1994
JUDGMENT
When the matter is taken up for hearing, there is
no representation for the appellant. The record is not
available with the Court.
On 23.09.2022 and 13.10.2022, there is no
representation for the appellant and therefore, the
matter was directed to be listed today under the
caption 'for dismissal'. Today also, there is no
representation for the appellant. Therefore, this Court
is of the considered view that the appellant is not
interested to pursue the litigation.
Hence, the Appeal is dismissed for non-
prosecution. No costs.
Pending miscellaneous applications, if any, shall
stand closed.
____________________ P. SREE SUDHA, J
Date: 07.11.2022 MNV/Prv
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