Md.Abdul Subhan, Sangareddy, ... vs Addl. Dist. Judge, Ftc Sangareddy ...
2022 Latest Caselaw 5612 Tel

       HON'BLE SHRI G.S.SINGHVI, THE CHIEF JUSTICE
                           AND
          HON'BLE SHRI C.V.NAGARJUNA REDDY

                  Writ Petition No.22092 of 2006
Between

Md.Abdul Subhan (party in person)                  ..Petitioner

AND

The Additional District Sessions Judge, Second ..Respondents
Fast Track Court, Sanga Reddy & another




                          :: JUDGMENT ::

Counsel for the Petitioner:

Counsel for the respondents: Smt.Bhaskara Lakshmi

29-11-2006

Per G.S.Singhvi, CJ

In this petition, the petitioner prayed for quashing judgment dated 28.3.2006 rendered by Additional Sessions

Judge cum Fast Track Court, Sanga Reddy, Medak district in

S.C.No.146/1999.

Since, no one appeared for the petitioner, the writ petition is dismissed in default.

As a sequel to dismissal of the writ petition,

W.P.M.P.No.28035 of 2006 is also dismissed.

G.S.SINGHVI, CJ

C.V.NAGARJUNA REDDY, J 29.11.2006.

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