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N.Venkata Narayana Goud vs N.Krishnaiahdied Per L.Rs
2022 Latest Caselaw 5577 Tel

Citation : 2022 Latest Caselaw 5577 Tel
Judgement Date : 1 November, 2022

Telangana High Court

N.Venkata Narayana Goud vs N.Krishnaiahdied Per L.Rs on 1 November, 2022

Bench: G.Anupama Chakravarthy

THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY
                    S.A.No.192 of 2014
JUDGMENT:

It is reported by the learned counsel for the appellant

that, the subject matter which is in dispute in second

appeal got settled before the Lok Adalat, long back.

Therefore, nothing remains in the second appeal.

Therefore, the second appeal is dismissed as

withdrawn. No order as to costs.

Pending miscellaneous applications, if any, shall

stand closed.

__________________________________ G.ANUPAMA CHAKRAVARTHY, J

Date: 01.11.2022 Lk/ssm

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