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The Reliance General Insurance ... vs Yerranolla Kalappa
2022 Latest Caselaw 5574 Tel

Citation : 2022 Latest Caselaw 5574 Tel
Judgement Date : 1 November, 2022

Telangana High Court

The Reliance General Insurance ... vs Yerranolla Kalappa on 1 November, 2022

Bench: Sambasivarao Naidu

 THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

               M.A.C.M.A. No.171 OF 2021


JUDGMENT:

During the pendency of the appeal, the matter was

referred to the Lok Adalat, and the same was settled before

the Lok Adalat, vide Award dated 12.03.2022.

Accordingly, the MACMA is disposed of, in terms of

the award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any,

pending, in this appeal shall stand closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU Date: 01.11.2022 Pssk

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