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Moreissetti Sharadha vs Thallapalli Rama Kotaiah
2022 Latest Caselaw 5568 Tel

Citation : 2022 Latest Caselaw 5568 Tel
Judgement Date : 1 November, 2022

Telangana High Court

Moreissetti Sharadha vs Thallapalli Rama Kotaiah on 1 November, 2022

Bench: P.Sree Sudha

   THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                      A.S.No.519 of 2002

JUDGMENT

When the matter is taken up for hearing, there is

no representation for the appellants.

On 12.10.2022, there is no representation for the

appellants and therefore, the matter was directed to be

listed under the caption 'for dismissal'. Today also,

there is no representation for the appellants.

Therefore, this Court is of the considered view that

that the appellants are not interested to pursue the

litigation.

Hence, the Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 01.11.2022 rev/prv

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