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M. Sujatha, vs M. Chudamani,
2022 Latest Caselaw 5567 Tel

Citation : 2022 Latest Caselaw 5567 Tel
Judgement Date : 1 November, 2022

Telangana High Court

M. Sujatha, vs M. Chudamani, on 1 November, 2022

Bench: P.Sree Sudha

      THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                    A.S.No.1186 of 2000

JUDGMENT

When the matter is taken up for hearing, there is

no representation for the appellant.

On 06.07.2022 and 13.10.2022, there is no

representation for the appellant and therefore, the

matter was directed to be listed under the caption 'for

dismissal'. Today also, there is no representation for

the appellant. Therefore, this Court is of the

considered view that that the appellant is not

interested to pursue the litigation.

Hence, the Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 01.11.2022 rev/prv

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