Sri Jairaj D Bhale Rao vs The Special Court Under Ap Land ...
2022 Latest Caselaw 1047 Tel

                THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
                                    AND
                     THE HON'BLE SRI JUSTICE M.LAXMAN

                                 W.P.NO.5071 OF 2009

                  JUDGMENT (Per the Hon'ble Sri Justice A.Rajasheker Reddy)

In view of the letter dated 12.02.2022 filed by the learned counsel for the

petitioner stating that the parties have settled the matter out of court, and seeking

permission to withdraw the writ petition, the same is dismissed as withdrawn.

Interim orders, if any, shall stand vacated.

Interlocutory applications pending, if any, shall stand closed. No order as to

costs.

------------------------------------ A.RAJASHEKER REDDY,J

-------------------------------------

M.LAXMAN,J DATE:04--03--2022 AVS