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Sri Ch. Raju Raja Chary vs Smt. Ch. Aruna And 2 Others
2022 Latest Caselaw 3155 Tel

Citation : 2022 Latest Caselaw 3155 Tel
Judgement Date : 29 June, 2022

Telangana High Court

Sri Ch. Raju Raja Chary vs Smt. Ch. Aruna And 2 Others on 29 June, 2022

Bench: Shameem Akther, Juvvadi Sridevi

      THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI

FAMILY COURT APPEAL No.27 OF 2010

JUDGMENT: (Per Hon'ble Dr.SA,J)

Sri G. Anandam, learned counsel for the appellant,

would submit that the cause in the appeal does not survive for

adjudication.

2. Taking on record the said submission, the appeal is

dismissed as infructuous.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

___________________ JUVVADI SRIDEVI, J Date: 29.06.2022 MD

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