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B.Satyanarayana Singh vs G.Bharathi Bai
2022 Latest Caselaw 3067 Tel

Citation : 2022 Latest Caselaw 3067 Tel
Judgement Date : 24 June, 2022

Telangana High Court

B.Satyanarayana Singh vs G.Bharathi Bai on 24 June, 2022

Bench: Shameem Akther, Juvvadi Sridevi

        THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI

FAMILY COURT APPEAL Nos.81 AND 84 OF 2016

COMMON JUDGMENT: (Per the Hon'ble Dr.SA,J)

Smt.Y.Padmavathi, learned counsel for the appellant would

submit that she addressed a letter, dated 16.06.2022 to the

appellant/husband seeking further instructions in these matters,

but she did not receive any instructions yet.

2. It appears that the appellant has no interest to pursue the

matters.

3. Under these circumstances, these appeals are dismissed

for default.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

____________________ Dr. SHAMEEM AKTHER, J

_________________ JUVVADI SRIDEVI, J Date: 24.06.2022 ssp

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