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Boddu Yakaiah vs M. Vidya Nayak
2022 Latest Caselaw 2983 Tel

Citation : 2022 Latest Caselaw 2983 Tel
Judgement Date : 22 June, 2022

Telangana High Court

Boddu Yakaiah vs M. Vidya Nayak on 22 June, 2022

Bench: P.Sree Sudha

         THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

M.A.C.M.A.No.323 of 2019

JUDGMENT:-

During the pendency of the appeal, the matter was referred to

Lok Adalat and the same was settled before the Lok Adalat, vide Award

dated 12.03.2022.

Accordingly, the appeal is disposed of in terms of the Award

passed by the Lok Adalat. No order as to costs.

Miscellaneous petitions, if any pending, shall stand closed.

_________________________ JUSTICE P.SREE SUDHA

Dt.22.06.2022 ysk THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

M.A.C.M.A.No.323 of 2019

Dt.22.06.2022 ysk

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