Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Sultanchand Vijaya Prakash vs Sri Nagendra Enterprises, ...
2022 Latest Caselaw 2584 Tel

Citation : 2022 Latest Caselaw 2584 Tel
Judgement Date : 10 June, 2022

Telangana High Court

Sultanchand Vijaya Prakash vs Sri Nagendra Enterprises, ... on 10 June, 2022

Bench: M.G.Priyadarsini

          HON'BLE SMT JUSTICE M.G.PRIYADARSINI

                      A.S.No.2420 OF 2001

JUDGMENT:

On 20.04.2022 none appeared and there was no

representation on behalf of the appellant. Hence, the matter

was directed to be listed under the caption "for dismissal".

On 27.04.2022, learned counsel for the appellant sought

time. Today, when the matter is taken up for hearing, none

appears and no representation is made on behalf of the

appellant. It seems the appellant is not interested in pursuing

the matter.

Hence, the Appeal is dismissed for non-prosecution.

No costs.

Miscellaneous applications, if any, pending, shall stand

closed.

______________________________ JUSTICE M.G.PRIYADARSINI

Date:10-06-2022 rkk

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs