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Y. Ravinder Rao, vs The State Of Ap Rep By Its Spl. Pp ...
2022 Latest Caselaw 2543 Tel

Citation : 2022 Latest Caselaw 2543 Tel
Judgement Date : 9 June, 2022

Telangana High Court
Y. Ravinder Rao, vs The State Of Ap Rep By Its Spl. Pp ... on 9 June, 2022
Bench: N.Tukaramji
             HONOURABLE SRI JUSTICE N. TUKARAMJI

                   CRIMINAL APPEAL No.48 OF 2011

JUDGMENT :

Learned counsel appearing for the appellant submitted that

the appellant is died and his legal heirs are not intending to

prosecute the appeal.

Recording the same, this Criminal Appeal is dismissed as

abated.

As a sequel, miscellaneous petitions, pending if any, shall stand

closed.

_______________________ JUSTICE N. TUKARAMJI Date: 09.06.2022 Prv

 
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