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M Surender Reddy vs M Sujatha
2022 Latest Caselaw 2448 Tel

Citation : 2022 Latest Caselaw 2448 Tel
Judgement Date : 8 June, 2022

Telangana High Court
M Surender Reddy vs M Sujatha on 8 June, 2022
Bench: P Naveen Rao, Sambasivarao Naidu
                 HON'BLE SRI JUSTICE P.NAVEEN RAO
                              AND
            HON'BLE SRI JUSTICE SAMBASIVARAO NAIDU


                    APPEAL SUIT No.1665 OF 2018

                            Date:08.06.2022

Between:

M.Surender Reddy S/o. late M.Bhupathi Reddy,
Aged 48 yrs, Occu : Unemployed,
R/o.Flat No.502, Premises No.7-102/8 & 9,
Sai Enclave Colony, Bhupathi Chambers,
Nacharam (V), Uppal (M), R.R.District,
Hyderabad-7
                                           .....Appellant

     And

Smt S. Sujatha, W/o.Late M.Bhupathi Reddy,
(died per LR's already on record, Appellant
And Respondents 2 & 3) & others

.....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SRI JUSTICE SAMBASIVARAO NAIDU

APPEAL SUIT No.1665 OF 2018

JUDGMENT : (per Hon'ble Sri Justice P. Naveen Rao)

The Court is informed that the sole appellant died on 31.05.2021. No

steps are taken to bring the L.Rs of the deceased appellant on record.

The appeal abates. Accordingly, the Appeal Suit is dismissed as

abated. Pending miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

__________________________ SAMBASIVARAO NAIDU,J 8th June, 2022 Rds

 
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