Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

B.Mallikarjun vs Smt.B.Srilatha 3 Others
2022 Latest Caselaw 2364 Tel

Citation : 2022 Latest Caselaw 2364 Tel
Judgement Date : 6 June, 2022

Telangana High Court

B.Mallikarjun vs Smt.B.Srilatha 3 Others on 6 June, 2022

Bench: N.Tukaramji

                HONOURABLE SRI JUSTICE N. TUKARAMJI

               CRIMINAL REVISION CASE No.269 OF 2008

JUDGMENT :

Learned counsel for the Revision Petitioner submits that, as the

matter is amicably settled between the parties, this Criminal Revision

became infructuous.

Recording the same, this Criminal Revision is dismissed as

infructuous.

As a sequel, miscellaneous petitions, pending if any, shall

stand closed.

_______________________ JUSTICE N. TUKARAMJI Date: 06.06.2022 Prv

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ