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Mr. Shankar Rao Bawgiker vs The Exhibition Society
2022 Latest Caselaw 349 Tel

Citation : 2022 Latest Caselaw 349 Tel
Judgement Date : 31 January, 2022

Telangana High Court

Mr. Shankar Rao Bawgiker vs The Exhibition Society on 31 January, 2022

Bench: P.Sree Sudha

                   HON'BLE SMT JUSTICE P.SREE SUDHA

                            S.A.No.856 OF 2014

JUDGMENT:

Learned counsel appearing for the appellant present and

submits that since this second appeal is pertaining to the

membership of the Exhibition Society, the cause in this second

appeal does not survive for adjudication.

Accordingly, the Second Appeal is dismissed as

infructuous. No costs.

Miscellaneous petitions, if any, pending shall stand

closed.

__________________________ SMT JUSTICE P.SREE SUDHA

Date: 31.01.2022 rkk

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