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Shriram General Insurance ... vs Ghousia Begum 2 Others
2022 Latest Caselaw 199 Tel

Citation : 2022 Latest Caselaw 199 Tel
Judgement Date : 24 January, 2022

Telangana High Court

Shriram General Insurance ... vs Ghousia Begum 2 Others on 24 January, 2022

Bench: P.Sree Sudha

      THE HON'BLE SMT. JUSTICE P. SREE SUDHA

     CIVIL MISCELLANEOUS APPEAL No.629 of 2014

JUDGMENT :

During the pendency of the appeal, the matter was

referred to Lok Adalat and the same was settled before the

Lok Adalat, vide Award dated 11.12.2021.

Accordingly, the CMA is disposed of in terms of the

Award passed by the Lok Adalat. No order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

_____________________ P. SREE SUDHA, J.

Date: 24.01.2022

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