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United India Insurance Co Ltd, Hyd ... vs M/S. Spectrum Power Generation ...
2022 Latest Caselaw 19 Tel

Citation : 2022 Latest Caselaw 19 Tel
Judgement Date : 3 January, 2022

Telangana High Court
United India Insurance Co Ltd, Hyd ... vs M/S. Spectrum Power Generation ... on 3 January, 2022
Bench: A.Venkateshwara Reddy
      HONOURABLE SRI JUSTICE A.VENKATESHWARA REDDY

            CIVIL REVISION PETITION No.1404 of 2016
ORDER:

Heard learned counsel for the revision petitioners.

It is represented that the judgment was also passed in O.S.No.451 of

2008 before the trial Court and the matter has become infructuous,

as no cause survives.

While recording the said submission, this CRP is dismissed as

infructuous. Pending miscellaneous applications, if any, shall stand

closed.

________________________________ A.VENKATESHWARA REDDY,J 03.01.2022 Nvl

 
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