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Shaik Zainab W/O S.M.Zakirah Ct ... vs The Government Of Andhra Pradesh
2022 Latest Caselaw 118 Tel

Citation : 2022 Latest Caselaw 118 Tel
Judgement Date : 17 January, 2022

Telangana High Court
Shaik Zainab W/O S.M.Zakirah Ct ... vs The Government Of Andhra Pradesh on 17 January, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                   AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



        WRIT APPEAL Nos.1138 and 1099 of 2015

COMMON JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


     Learned counsel for the appellants seeks permission of

this Court to withdraw the writ appeals.

     The     writ   appeals      are       accordingly           dismissed        as

withdrawn. The miscellaneous applications pending, if any,

shall stand closed. There shall be no order as to costs.




                                   ______________________________________
                                     SATISH CHANDRA SHARMA, CJ




                                   ______________________________________
                                      ABHINAND KUMAR SHAVILI, J


17.01.2022

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