The Management Of Andhra Bank., ... vs P.Ashok Reddy, Warangal District ...
2022 Latest Caselaw 905 Tel

Citation : 2022 Latest Caselaw 905 Tel
Judgement Date : 24 February, 2022

Telangana High Court

The Management Of Andhra Bank., ... vs P.Ashok Reddy, Warangal District ... on 24 February, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

 THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                           AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                     WRIT APPEAL No.1244 OF 2009

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        In view of the subsequent dismissal of the respondent

No.1/writ petitioner, vide proceedings dated 25.06.2014, as

informed by the learned counsel for the parties, no further

orders are required to be passed in the present writ appeal.

With the aforesaid, the writ appeal stands disposed of.

Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.

________________________ SATISH CHANDRA SHARMA, CJ

_______________________ ABHINAND KUMAR SHAVILI, J

24.02.2022 JSU

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