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Reliance General Insurance ... vs Banoth Godhi Bai
2022 Latest Caselaw 776 Tel

Citation : 2022 Latest Caselaw 776 Tel
Judgement Date : 18 February, 2022

Telangana High Court
Reliance General Insurance ... vs Banoth Godhi Bai on 18 February, 2022
Bench: G Sri Devi
                 THE HON'BLE JUSTICE G. SRI DEVI

                      M.A.C.M.A. No. 2693 of 2015

JUDGMENT:

Though the matter underwent several adjournments, none

appears on behalf of the appellant.

Hence, the M.A.C.M.A. is dismissed for non-prosecution. No

costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

18.02.2022 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 2693 of 2015

DATE: 18-02-2022

 
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