Citation : 2022 Latest Caselaw 631 Tel
Judgement Date : 14 February, 2022
HIGH COURT OF JUDICAT URE AT HYDERABAD
FOR T HE ST AT E OF T EL ANGANA AND T HE ST AT E OF
ANDHRA PRADESH
FRIDAY, THE FIFTEENTH DAY OF JULY,
TWO THOUSAND AND SIXTEEN
PRESENT
THE HONOURABLE SRI JUSTICE SANJAY KUMAR
CIVIL REVISION PETITION No. 2251 of 2016
Bet ween:-
Pilli Anjaneyulu Yadav, S/o. lat e P. Chit t aiah Yadav
Pet it ioner/Respondent /
Pet it ioner/Plaint iff.
AND
1.P. Madhusudhan Reddy S/o. P. Ranga Reddy, Occ : Business,
R/o. H.No. 18-108, Road No.5, Kamala Nagar, Dilsukhanagar,
Saroornagar Mandal, Ranga Reddy Dist rict .
2.Mohd. Riyasuddin S/o. Mohd. Fayazuddin, Occ : Business,
R/o. H.No. 2-2-1105/27, Nallakunt a, Hyderabad -500 004.
3. Mohd. Yaseen S/o. Lat e Mohd. Ghouse, Occ : Business,
R/o. H.No 43-445, R.T.C.Colony, Moulali, Malkajgiri Mandal,
Ranga Reddy Dist rict -500 040.
4.Raeesuddin S/o. Lat e Allauddin, Occ : Business,
R/o. H.No. 42-815, Old Moulali, Malkajgiri Mandal,
Ranga Reddy Dist rict -500 040.
5.S. Padma Rao S/o. Lat e S. Rama Swamy, Occ : Business,
R/o. H.No 10-871, Prem Vijaynagar Colony, Malkajgiri,
Malkajgiri Mandal, Ranga Reddy Dist rict -500 047.
6.P. Shankar S/o. Lat e P. Chit t aiah, Occ : Business, R/o. H.No.30-
647/6/128,
Shiva Gouri Enclave, East Chandragiri Colony, Neredmet ,
Near Mandir, Malkajgiri Mandal, Ranga Reddy Dist rict .
Respondent s/Defendant s/Respondent s
Pet it ion Under Art icle 227 of t he Const it ut ion of India,
aggrieved by t he order dat ed 22-03-2016 passed in CMA.No.163
of 2015 pending on t he file of t he XVI Addit ional Dist rict and
Sessions Judge, Ranga Reddy Dist rict at Malkajgiri in reversing
t he judgment and dat ed 13-10-2015 in I.A.No.1258 of 2015 in
O.S.No.241 of 2015 on t he file of t he Addit ional Junior Civil Judge
at Malkajgiri, Ranga Reddy Dist rict .
The pet it ion coming on for hearing, upon perusing t he
pet it ion and t he memorandum of grounds filed herein, order of
t he High Court dat ed 1-7-2016 and 08-07-2016 made herein, and
upon hearing t he argument s of Sri. B. Chandrasekhar, Advocat e
for pet it ioner, and Sri. P. Sampat h Kumar, Advocat e for t he
Respondent s 1 & 2, t he Court made t he following
ORDER:
"Post on 29-07-2016.
St at us quo order t o cont inue t ill t he next hearing."
ASSISTANT REGISTRAR //TRUE COPY// for ASSISTANT REGISTRAR To
1. The XVI Addit ional Dist rict and Sessions Judge, Ranga Reddy Dist rict at Malkajgiri.
2. The Addit ional Junior Civil Judge at Malkajgiri, Ranga Reddy Dist rict .
3.One CC t o Sri B. Chandrasekhar, Advocat e(OPUC)
4.One Spare Copy.
Skm
HIGH COURT
SK,J Drafted by: skm Drafted on: 16-07-2016
DAT E: 15-07-2016
NOT E: POST ON 29-7-2016
ORDER
CRP. No. 2251 OF 2016
CONT INUAT ION OF ST AT US QUO
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!