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Adapa Venkatamma vs Bandarupalli Nagamma
2022 Latest Caselaw 518 Tel

Citation : 2022 Latest Caselaw 518 Tel
Judgement Date : 9 February, 2022

Telangana High Court
Adapa Venkatamma vs Bandarupalli Nagamma on 9 February, 2022
Bench: N.Tukaramji
          THE HON'BLE SRI JUSTICE N.TUKARAMJI

                     A.S.No.800 of 2016

JUDGMENT :

1. Sri V.S.R.Anjaneyulu, learned counsel for the appellant

filed letter dated 31.01.2022 stating that the dispute is settled

before the Lok Adalat and sought permission of the Court to

withdraw the Appeal Suit.

2. Permission is accorded.

3. Accordingly, the Appeal Suit is dismissed as withdrawn.

No costs.

4. Pending miscellaneous applications, if any, shall stand

closed.

________________ N.TUKARAMJI, J Date: 09.02.2022 Kvrm

 
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