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Nenavath Sona Hyd And 2 Others vs Eslavath Ravi Mahaboobnagar Dist ...
2022 Latest Caselaw 460 Tel

Citation : 2022 Latest Caselaw 460 Tel
Judgement Date : 4 February, 2022

Telangana High Court

Nenavath Sona Hyd And 2 Others vs Eslavath Ravi Mahaboobnagar Dist ... on 4 February, 2022

Bench: N.Tukaramji

          THE HON'BLE SRI JUSTICE N.TUKARAMJI

                   MACMA No.2145 OF 2019

JUDGMENT:

On perusal of the record, during pendency of the appeal, the

matter was referred to the Lok Adalat, and as per the Award dated

11.12.2021 the parties amicably settled the matter before the Lok

Adalat.

Accordingly, the MACMA is disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, shall stand

closed.

________________________ JUSTICE N.TUKARAMJI

Date: 04.02.2022 kvrm

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