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V Suresh Rao vs Kumari Annam Sadhvika
2022 Latest Caselaw 378 Tel

Citation : 2022 Latest Caselaw 378 Tel
Judgement Date : 1 February, 2022

Telangana High Court
V Suresh Rao vs Kumari Annam Sadhvika on 1 February, 2022
Bench: P.Sree Sudha
             HON'BLE SMT JUSTICE P.SREE SUDHA

                         S.A.No.916 OF 2014

JUDGMENT:

01. Learned counsel appearing for the appellant reported

that since eviction has already taken place, the cause in the Second

Appeal does not survive for adjudication.

02. In view of the said submission, the Second Appeal is

dismissed as infructuous. No costs.

Miscellaneous petitions, if any, pending shall stand

closed.

__________________________ SMT JUSTICE P.SREE SUDHA

Date: 01.02.2022 rkk

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