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Chapala Balaram vs The State Of A.P.
2022 Latest Caselaw 7128 Tel

Citation : 2022 Latest Caselaw 7128 Tel
Judgement Date : 29 December, 2022

Telangana High Court

Chapala Balaram vs The State Of A.P. on 29 December, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.489 of 2012

JUDGMENT: (Per the Hon'ble Dr.SA,J)

Heard. Perused the record.

2. A perusal of the online case status of the subject suit in

O.S.No.59 of 2012 placed before this Court by the Registry

reveals that the subject suit was disposed of on 10.11.2021.

3. Under these circumstances, the cause in the appeal does

not survive for adjudication.

4. Accordingly, the Civil Miscellaneous Appeal is dismissed as

infructuous.

Miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

______________________ NAGESH BHEEMAPAKA, J Date: 29.12.2022 ssp

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