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Mekala Daya Sagar Reddy vs Kadakanchi Srinivas
2022 Latest Caselaw 7123 Tel

Citation : 2022 Latest Caselaw 7123 Tel
Judgement Date : 29 December, 2022

Telangana High Court

Mekala Daya Sagar Reddy vs Kadakanchi Srinivas on 29 December, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.1308 OF 2018

JUDGMENT: (Per Hon'ble Dr.SA,J)

Learned counsel for the appellant would submit that the

appellant is not intending to press the appeal and therefore, no

further orders are required to be passed in this appeal.

2. Taking on record the said submissions, the Civil

Miscellaneous Appeal is dismissed as not pressed.

Miscellaneous petitions, if any, pending in this appeal shall

stand closed. There shall be no order as to costs.

____________________ Dr. SHAMEEM AKTHER, J

____________________ NAGESH BHEEMAPAKA, J 29th December, 2022 PNS/MD

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