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Jampa Sai Babu, vs Nakirikanti Koteswar Rao,
2022 Latest Caselaw 7068 Tel

Citation : 2022 Latest Caselaw 7068 Tel
Judgement Date : 27 December, 2022

Telangana High Court

Jampa Sai Babu, vs Nakirikanti Koteswar Rao, on 27 December, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                APPEAL SUIT No.560 of 2005
JUDGMENT:

This appeal is filed against the judgment and decree dated

07.03.2005 in O.S. No.41 of 2002 passed by the learned

Additional Senior Civil Judge, Kothagudem, Khammam Disrict.

2. Learned counsel for the appellant present and reported no

instructions.

3. In view of the above submission, the appeal is dismissed.

No costs.

Pending miscellaneous applications, if any, shall stand

closed.

________________ P. SREE SUDHA, J Date:27.12.2022 MNV/Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA

A.S.No.287 of 2005

27.12.2022

Mnv/Prv

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