Citation : 2022 Latest Caselaw 7041 Tel
Judgement Date : 27 December, 2022
THE HON'BLE SMT. JUSTICE G. ANUPAMA CHAKRAVARTHY
SECOND APPEAL No.609 of 2003
JUDGMENT:
When this matter was listed on 26.12.2022, as there was
no representation for the appellants in the forenoon or in the
afternoon, the matter was directed to be listed under the
caption 'for dismissal' on 27.12.2022.
2. Though the matter is coming up under the caption 'for
dismissal', today also there is no representation for the
appellants either in the forenoon or in the afternoon.
3. Therefore, the second appeal is dismissed for default
and for non-prosecution. No order as to costs.
Pending miscellaneous applications, if any, shall stand
closed.
__________________________________ G.ANUPAMA CHAKRAVARTHY, J
Date: 27.12.2022
Lk/Smk
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