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Pola Ghourishankar Rao vs Gunda Namashivaya 7 Ors
2022 Latest Caselaw 7000 Tel

Citation : 2022 Latest Caselaw 7000 Tel
Judgement Date : 26 December, 2022

Telangana High Court

Pola Ghourishankar Rao vs Gunda Namashivaya 7 Ors on 26 December, 2022

Bench: P.Sree Sudha

            THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                   APPEAL SUIT No.792 of 2002
JUDGMENT:

Learned counsel appearing for the appellant submitted

that the parties have settled the matter outside the Court and,

therefore the cause in the appeal become infructuous.

In view of the above submission, the Appeal Suit is

dismissed as infructuous. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

________________ P. SREE SUDHA, J Date: 26.12.2022 MNV/Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA

APPEAL SUIT No.792 of 2002

26.12.2022

Mnv/Prv

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