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K.Rama Murthy vs K.Nagamma
2022 Latest Caselaw 6998 Tel

Citation : 2022 Latest Caselaw 6998 Tel
Judgement Date : 26 December, 2022

Telangana High Court

K.Rama Murthy vs K.Nagamma on 26 December, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                        A.S.No.3662 of 2003

JUDGMENT

When the matter is taken up for hearing, there is no

representation for the appellant.

It is represented that respondent No.1 and they are trying

to for settlement. Hence, the matter was directed to be listed

today under the caption 'for dismissal'. Today also there is no

representation for the appellant. Therefore, this Court is of the

considered view that the appellant is not interested to pursue

the litigation.

Hence, the Appeal is dismissed for non-prosecution. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

____________________

P. SREE SUDHA, J

Date: 26.12.2022

MNV/Prv

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