Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

K.Rami Reddy vs Raacha Ram Reddy,
2022 Latest Caselaw 6995 Tel

Citation : 2022 Latest Caselaw 6995 Tel
Judgement Date : 26 December, 2022

Telangana High Court

K.Rami Reddy vs Raacha Ram Reddy, on 26 December, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                        A.S.No.480 of 2005

JUDGMENT

When the matter is taken up for hearing, there is no

representation for the appellant.

It was not brought to the notice of the Court that whether

the conditional order is complied or not. On 01.12.2022, there

is no representation for the appellant and therefore, the matter

was directed to be listed today under the caption 'for dismissal'.

Today also, there is no representation for the appellant.

Therefore, this Court is of the considered view that the appellant

is not interested to pursue the litigation.

Hence, the Appeal is dismissed for non-prosecution. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

____________________

P. SREE SUDHA, J

Date: 26.12.2022

MNV/Prv

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC