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Mohd.Sadath Khan Died vs Ailver Valley Farms
2022 Latest Caselaw 6994 Tel

Citation : 2022 Latest Caselaw 6994 Tel
Judgement Date : 26 December, 2022

Telangana High Court

Mohd.Sadath Khan Died vs Ailver Valley Farms on 26 December, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                       A.S.No.1651 of 2003

JUDGMENT

When the matter is taken up for hearing, there is no

representation for the appellant.

On 19.12.2022, there is no representation for the

appellants and therefore the matter was directed to be listed

today under the caption 'for dismissal' and he has to bring the

LR's on record. Today also there is no representation for the

appellants. Therefore, this Court is of the considered view that

the appellants are not interested to pursue the litigation.

Hence, the Appeal is dismissed for non-prosecution. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

____________________

P. SREE SUDHA, J

Date: 26.12.2022

MNV/Prv

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