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Fatima Sughra Fatima Shahzadi vs Mohd. Ghouse Pasha Qureshi
2022 Latest Caselaw 6993 Tel

Citation : 2022 Latest Caselaw 6993 Tel
Judgement Date : 26 December, 2022

Telangana High Court
Fatima Sughra Fatima Shahzadi vs Mohd. Ghouse Pasha Qureshi on 26 December, 2022
Bench: P.Sree Sudha
   THE HON'BLE SMT. JUSTICE P. SREE SUDHA



                C.C.C.A.No.03 of 2018

JUDGMENT

When the matter is taken up for hearing, there is

no representation for the appellant.

On 10.10.2022 and 30.11.2022, there is no

representation for the appellant and therefore, the

matter was directed to be listed today under the

caption 'for dismissal'. Today also, there is no

representation for the appellant. Therefore, this Court

is of the considered view that the appellant is not

interested to pursue the litigation.

Hence, the Appeal is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 26.12.2022 MNV/Prv

 
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