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G.Jagadish Goud, vs Yelagani Laxminarayan,
2022 Latest Caselaw 6992 Tel

Citation : 2022 Latest Caselaw 6992 Tel
Judgement Date : 26 December, 2022

Telangana High Court

G.Jagadish Goud, vs Yelagani Laxminarayan, on 26 December, 2022

Bench: P.Sree Sudha

      THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                    A.S.No.84 of 2007

JUDGMENT

When the matter is taken up for hearing, there is no

representation for the appellants.

On 16.09.2022, 13.10.2022 and 11.11.2022, there is

no representation for the appellants and therefore, the

matter was directed to be listed today under the caption

'for dismissal'. Today also, there is no representation for

the appellants. Therefore, this Court is of the considered

view that the appellants are not interested to pursue the

litigation.

Hence, the Appeal is dismissed for non-prosecution.

No costs.

Pending miscellaneous applications, if any, shall

stand closed.

____________________ P. SREE SUDHA, J

Date: 26.12.2022 MNV/Prv

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