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Nawab Khaja Ghouse Mohinuddin ... vs M/S. Nasr Educational Society
2022 Latest Caselaw 6986 Tel

Citation : 2022 Latest Caselaw 6986 Tel
Judgement Date : 26 December, 2022

Telangana High Court
Nawab Khaja Ghouse Mohinuddin ... vs M/S. Nasr Educational Society on 26 December, 2022
Bench: P.Sree Sudha
          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

               A.S.No.748 of 2005 and 293 of 2005

JUDGMENT

When the matter is taken up for hearing, there is no

representation for the appellant.

On 30.11.2022, there is no representation for the

appellant and therefore, the matter was directed to be listed

today under the caption 'for dismissal'. Today also, there is no

representation for the appellant. Therefore, this Court is of the

considered view that the appellant is not interested to pursue

the litigation.

Hence, the Appeals are dismissed for non-prosecution. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

____________________

P. SREE SUDHA, J

Date: 26.12.2022

MNV/Prv

 
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