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Yellanki Swarnalatha vs Batti Nagesh
2022 Latest Caselaw 6984 Tel

Citation : 2022 Latest Caselaw 6984 Tel
Judgement Date : 26 December, 2022

Telangana High Court

Yellanki Swarnalatha vs Batti Nagesh on 26 December, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                       A.S.No.656 of 2006

JUDGMENT

When the matter is taken up for hearing, there is no

representation for the appellant.

Respondent's counsel present and stated that respondent

No.3 died and he also furnished details of respondent. No.3. As

the appellant failed to turn up on 01.12.2022, the matter was

directed to be listed today under the caption 'for dismissal'.

Today also, there is no representation for the appellant.

Therefore, this Court is of the considered view that the appellant

is not interested to pursue the litigation.

Hence, the Appeal is dismissed for non-prosecution. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

____________________

P. SREE SUDHA, J

Date: 26.12.2022

MNV/Prv

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