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Mr.Sreekiran Mikkilineni vs Mrs. Madhavi Bollu
2022 Latest Caselaw 6980 Tel

Citation : 2022 Latest Caselaw 6980 Tel
Judgement Date : 26 December, 2022

Telangana High Court

Mr.Sreekiran Mikkilineni vs Mrs. Madhavi Bollu on 26 December, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

      THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE A.SANTHOSH REDDY

F.C.A.No.239 OF 2010

JUDGMENT: (Per Hon'ble Dr.SA,J)

Despite listing the matter under the caption 'for orders',

there is no representation for both sides. It appears that the

appellant has no interest to pursue the appeal.

2. Under these circumstances, the Family Court Appeal is

dismissed for default.

Miscellaneous Petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

____________________ A.SANTHOSH REDDY, J Date: 26.12.2022 PNS/MD

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