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Udaya Lakshmi Nallamothu 4 Ors vs M/S.Chidco Private Limited Anr
2022 Latest Caselaw 6911 Tel

Citation : 2022 Latest Caselaw 6911 Tel
Judgement Date : 20 December, 2022

Telangana High Court

Udaya Lakshmi Nallamothu 4 Ors vs M/S.Chidco Private Limited Anr on 20 December, 2022

Bench: Shameem Akther, Nagesh Bheemapaka

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA

CIVIL MISCELLANEOUS APPEAL No.733 of 2012

JUDGMENT: (Per Hon'ble Dr.SA,J)

No representation for both sides. Though the matter is

listed today under the caption "for orders" and passed over

for some time, there is no representation for the appellants. It

appears that the appellants have no interest to pursue the

appeal.

2. Under these circumstances, this Civil Miscellaneous

Appeal is dismissed for default.

As a sequel, miscellaneous petitions pending if any, in

this appeal shall stand closed. No order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

_______________________ NAGESH BHEEMAPAKA, J Date: 20.12.2022 DSU/SCS

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