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L.A.O M.R.O Sarangapoor vs Gummadi Ramakka And Others
2022 Latest Caselaw 6901 Tel

Citation : 2022 Latest Caselaw 6901 Tel
Judgement Date : 19 December, 2022

Telangana High Court

L.A.O M.R.O Sarangapoor vs Gummadi Ramakka And Others on 19 December, 2022

Bench: P.Sree Sudha

          THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                   A.S.No.6329 of 1992
JUDGMENT :

Appellant counsel present and stated that the record

is not available with him. The record is also not available

with the Court. Therefore, this Court is of the considered

view that no purpose would be served in continuing the

appeal.

Accordingly, the appeal is dismissed. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

________________ P. SREE SUDHA, J Date: 19.12.2022 Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA

A.S.No.6329 of 1992

19.12.2022

Prv

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