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Smt. J.Pappy Alies Swaroopa vs P. Venktesh And 9 Others
2022 Latest Caselaw 6900 Tel

Citation : 2022 Latest Caselaw 6900 Tel
Judgement Date : 19 December, 2022

Telangana High Court

Smt. J.Pappy Alies Swaroopa vs P. Venktesh And 9 Others on 19 December, 2022

Bench: P.Sree Sudha

             THE HON'BLE SMT. JUSTICE P. SREE SUDHA

                      C.C.C.A.No.34 of 2020
JUDGMENT :

Both the counsel present.

Learned counsel appearing for the appellant filed

letter dated 11.10.2022 requesting to permit the appellant

to withdraw the present appeal.

Permission is accorded.

Accordingly, the appeal is dismissed as withdrawn. No

costs.

Pending miscellaneous applications, if any, shall stand

closed.

________________ P. SREE SUDHA, J Date: 19.12.2022 Prv THE HON'BLE SMT. JUSTICE P. SREE SUDHA

C.C.C.A.No.34 of 2020

19.12.2022

Prv

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