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Smt.Kyasala Chinnu Bai vs Abdul Hakeem Anr
2022 Latest Caselaw 6890 Tel

Citation : 2022 Latest Caselaw 6890 Tel
Judgement Date : 16 December, 2022

Telangana High Court

Smt.Kyasala Chinnu Bai vs Abdul Hakeem Anr on 16 December, 2022

Bench: Nagesh Bheemapaka

     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA


                    MACMA No.2855 OF 2007

JUDGMENT:

In spite of granting repeated adjournments no one

appeared on behalf of the appellant, though the matter is

listed today under the caption "For Dismissal". None

appeared. It seems that the appellant has no interest to

pursue the appeal.

2. Under these circumstances, this MACMA is dismissed for

non prosecution.

As a sequel, Miscellaneous Applications, if any, pending

shall stand closed. There shall be no order as to costs.

_______________________ NAGESH BHEEMAPAKA, J

Date: 16.12.2022 DSU/GV

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