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National Insurance Company ... vs Vamshi Krishna Binny Rice Mill And ...
2022 Latest Caselaw 6885 Tel

Citation : 2022 Latest Caselaw 6885 Tel
Judgement Date : 16 December, 2022

Telangana High Court
National Insurance Company ... vs Vamshi Krishna Binny Rice Mill And ... on 16 December, 2022
Bench: Nagesh Bheemapaka
     THE HON'BLE SRI JUSTICE NAGESH BHEEMAPAKA


                    MACMA No.2397 OF 2006

JUDGMENT:

In spite of granting repeated adjournments no one

appeared on behalf of the appellant, though the matter is

listed today under the caption "For Dismissal". None

appeared. It seems that the appellant has no interest to

pursue the appeal.

2. Under these circumstances, this MACMA is dismissed for

non prosecution.

As a sequel, Miscellaneous Applications, if any, pending

shall stand closed. There shall be no order as to costs.

_______________________ NAGESH BHEEMAPAKA, J

Date: 16.12.2022 DSU/GV

 
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